Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(e) in Tamil Nadu Parks, Play-Fields and Open Spaces (Preservation and Regulation) Act, 1959 (e)"play-field" means a piece of land adapted for the purposes of play, game or sport and used by schools or colleges or clubs.
