Madhya Pradesh High Court
Carnet Elias Fernandes vs State Bank Of India on 24 October, 2024
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 WP-22479-2023 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 22479 of 2023 (CARNET ELIAS FERNANDES AND OTHERS Vs STATE BANK OF INDIA AND OTHERS ) WP/23193/2023, WP/24474/2023, WP/31837/2023 Dated : 24-10-2024 Parties through their respective counsel.
It is submitted that counsel appearing for petitioners is ill and admitted in the Hospital.
Considering his personal difficulty, case is adjourned. List in the week commencing 04.11.2024.
Meanwhile, petitioners may file reply to the application for vacating stay.
It is made clear that no further adjournment shall be granted for filing of reply.
I.R., if any, to continue till next date of hearing.
(VISHAL DHAGAT) JUDGE pn Signature Not Verified Signed by: PANKAJ NAGLE Signing time: 25-10-2024 17:47:30