Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 30] [Entire Act] State of Bihar - Subsection Section 30(e) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960 (e)The institution of colleges and hostels and their maintenance and management ;
