Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 188] [Entire Act] State of Punjab - Subsection Section 188(m) in Punjab Municipal Act, 1911 (m)[ regulate the collection, storage preservation from pollution and use of rain- water, and the carrying out of the provisions of section 96 to [(102)] [Substituted by Punjab Act No. 3 of 1933.]];
