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[Cites 0, Cited by 0] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(3) in The Actuaries Act, 2006

(3)The Council shall cause to be published in such manner as may be specified a list of Members as on the 1st day of April each year, and shall, if requested to do so by any such Member, send him a copy of such list, on payment of such amount as may be specified.