Section 36(1) in Wild Life (Protection) Punjab Rules, 1975
(1)Every person granted a licence under this chapter other than a taxidermist shall at the time of sale issue a bill or cash memo, to the purchaser and such bill or cash memo shall contain the following particulars:-(a)Name of the Licensee.(b)Name, address and place of business of the licensee.(c)Licence No.(d)Description of article sold.(e)Sale price thereof.(f)Date of sale.(g)Signature of the licensee.
