Section 25(1)(a) in Puducherry School Education Act, 1987

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State of Puducherry - Subsection

Section 25(1)(a) in Puducherry School Education Act, 1987

(a)anything contained in any -

(i)other law for the time being in force, or

(ii)award, agreement or contract of service whether such award, agreement or contract of service was made before or after the date of the commencement of this Act, or

(iii)judgment, decree or order of Court, Tribunal or authority, or

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State of Puducherry - Subsection

Section 25(1)(a) in Puducherry School Education Act, 1987