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Andhra Pradesh High Court - Amravati

The Government Of Andhra Pradesh Rep. By ... vs Y V Subba Rao on 29 July, 2025

Author: Ninala Jayasurya

Bench: Ninala Jayasurya

V

    APHC01(K)10322014

                           IN THE HIGH COURT OF ANDHRA PRADESH
                                               AT AMARAVATI

                                 (Special Original Jurisdiction)

                    TUESDAY,THE TWENTY NINETH DAY OF JULY
                           TWO THOUSAND AND TWENTY FIVE                                o

                                               PRESENT

              THE HONOURABLE SRI JUSTICE NINALA JAYASURYA

                                                 AND

        THE HONOURABLE SRI JUSTICE TARLADA RAJASEKHAR RAO

                            WRIT PETITION NO: 11985 OF 2014

Between:

           1. The       Government    of    Andhra     Pradesh       Rep.     by its     Principal
               Secretary,    School        Education       Department,      A.P.,     Secretariat,
               Hyderabad.
          2. The        Commissioner       &    Director    of   School   Education,         A.P.,

               Hyderabad.
          3. The District Educational Officer, Guntur, Guntur District.

                                                                                    ...Petitioners

                                                 AND


           1. Y V Subba Rao,         S/o Hanumantha Rao, Aged about 53 years, SG
               Teacher, 0/0 MPPS, Chalarnareddypalern, Jonnalagadda,                       Guntur

               Rural Mandal, R/o D.No.4-5-26/11,4/1, Vidya Nagar, Guntur District.
          2. Shaik Mahaboob Subhani, S/o Sk.Abdul Shukur, aged                          about 47

               years, ST, MPPP School (SC), Ganapavaram, Rajupalem Mandal,
               Rio Reddygudem (Village), Rajupalem Mandal, Guntur District.
          3. 3. B Narasimha Sastry,            S/o B.Subramanya Sarma, Aged about 50
               years, SGT, MPP School (BC), Appapuram Post,                    Nadendia

               Mandal, R/o H.No.4-l-38, Ramannapet, 1st Lane, Guntur District.
 4. R Kamalakar, S/o R.Joseph, aged about 46 years, SGT, MPP
      School, DS Colony, Gundalapadu, Phirangipuram Mandal              R/o

      D.No. 1-830, Ajithnagar, Mangalagiri, Guntur District.
5. S Niraja, D/o S.L.Narsimha Rao, aged about 46 years, SG Teacer,
      MPP School (AA), Gundimeda Village, Tadepalli Mandal,Chilumur,
      Anathavaram (PO), Kollur Mandal, Guntur District.
6. V Seetha Ramamma, D/o Papi Reddy, aged about 44 years, SG
      Teacher, MPP School (DPEP), Suddapalli (V), Chebrolu Mandal. R/o
      D.No.10-24, College Road, Chebrole (PO), Chebrole Mandal, Guntur
      District 522 212.

7. Ch Venkateswara Reddy, S/o Pulla Reddy, aged about 48 years,
      SGT, MPPS (Main), Bhimavaram (V), Sattenapalli Mandal, R/o Sri
      Nagar III Lane, D.No.7- 17-113/1, PullareddyNilayam, Guntur-2.
8. K Nanda Kumari, D/o K.Sangeetha Rao, aged about years, SGT,
   MPPS, Dasaripalem, Chowdavaram Panchayati, Guntur Rural
      Mandal, R/o Dasaripalem, Chowdavaram Panchayati, Guntur Dist.
9. S Ram Prasad,          S/o Syamala Rao, aged about 52 years, SG
      Teacher, MPP School (HW), Tabadu, Nadendia Mandal, R/o H.No.9-
      506, C.R.Nagar 4th Lane, Chilakaluripet, Guntur District - 522 416.
10.
         10. D Tresian, D/o Zermiah, aged about 46 years, SG Teacher,
         MPUP         School       Chamallamudi, Vatticherukuru Mandal,
      R/o Chamallamudi,
11.
         N Ramesh Babu, S/o Subba Rao, aged about 52 years, SG
      Teacher, MPP School (BC), Dodleru, Krosuru Mandal Rio Pallikona
      (Post), Bhattiprolu Mandal, Guntur District.
12.
         S M Subhan,      S/o Sideman Saheb, aged about 51 years, SG
      Teacher, MPP School (BC), Dodleru, Krosuru Mandal Rio 4-29-50/1,
      Nandulapet, Erukala Colony, Ithanagar, Tenali, Guntur District 522
      201.
         e-
                                               S/o Venkat Ramaiah, aged about 46 years,
-   .




                 13.      B Ravindira Babu
                       SG Teacher, MPP   School, Kothapalli, Rompicherla Mandal, R/o
                     H.No.4-172, Krosur (Post & Mandal) Guntur District 522 410.
                 14.    Md Zabeen, D/o Mohammed Sabeb, aged about 49 years, SG
                                                                                      Kailash
                       Teacher, Vadlamudi, Chebrolu MandaLR/o Balagiraopeta,
                       Towers   202, Near Railway Station, Tenali, Guntur District.
                 15.       15. G Siva Parvathi, D/o G.Venkateswarlu, aged about 49
                                 SG    Teacher,     MPUP          School,
                       years.
                        Marubroluvaripalem, Bapatia Mandal, Rio Sri Nagar, 1384/2013 5th
                        Lane, Bapatia, Guntur District 522 101.
                  16.      D Seetharamaiah   S/o & Age Not known Occ ; SGT, 0/0 the
                      MPPS, Angalakuduru, Tenali (M), Guntur District.
                  17.    T Jaipaul, S/o & Age Not known Occ ; SGT, O/o MPPS,
                      Chakraipalem,. Bollapaly(M), Guntur District.
                  18.    K Aseerwadam, D/o & Age Not known Occ ; SGT, O/o MPPS,
                                                                                 District.
                         Indira Nagar Colony, Karempudi, Karempudi (M), Guntur
                  19.      A Venkatappareddy, S/o & Age not known, Occ ; SGT, O/o.
                         MPPS, Karempudi, Karempudi (M), Guntur District
                   20.      A P Administrative Tribunal, A.P., Hyderabad represented by its

                         Registrar, Purani Haveli, Hyderabad.
                                                                            ...Respondents

                  Petition under Article 226 of the Constitution of India praying that in the
             circumstances stated in the affidavit filed therewith, the High Court may be
                                                             direction more particularly one
             pleased to issue an appropriate Writ, order or                        to and
             in the nature of WRIT OF CERTIORARI and call for the records relating
             connected with 0.A.No. 1384 of 2013, on the file of the Hon'ble Andhra
             Pradesh Administrative Tribunal, Hyderabad, and to quash or set aside the
                                                                      as erroneous and
             order dated.09-04-2013 ht O.A.No.1384 of 2010 by holding

             to the law.
 |A NO: 1 OF 2014(WPMP 15068 OF 2014
     Petition under Section 151 CPC praying that in the circumstances stated
in the affidavit filed in support of the petition, the High Court may be pleased to
suspend the operation of orders dated.09-04-2013 in OA.Nol 384/2013 on the
file of the Hon'ble Andhra Pradesh Administrative Tribunal, Hyderabad,
pending disposal of the writ petition.

lA NO: 1 OF 2015(WVMP 1073 OF 2015)

Between:


          1. Y V Subba Rao, S/o Hanumantha Rao, Aged about 53 years, SG
             Teacher, 0/0 MPPS, Chalarnareddypalern, Jonnalagadda, Guntur
             Rural Mandal, R/o D.No.4-5-26/11, 4/1, Vidya Nagar,                 Guntur

             District.

         2. Shaik Mahaboob Subhani, S/o Sk.Abdul Shukur, aged about 47
             years,      ST,    MPPP School         (SC),   Ganapavaram,      Rajupalem
             Mandal, Rio Reddygudem (Village), Rajupalem Mandal, Guntur
             District.

         3. B Narasimha Sastry, S/o B.Subramanya Sarma, Aged about 50
             years, SGT, MPP School (BC), Appapuram Post, Nadendia
             Mandal,           R/o H.No.4-1-38, Ramannapet,        1st Lane, Guntur
             District.

         4. R Kamalakar, S/o R.Joseph, aged about 46 years, SGT, MPP
             School, DS Colony, Gundalapadu, Phirangipuram Mandal                   R/o

             D.No.1-830, Ajithnagar, Mangalagiri, Guntur District.
         5. S Niraja,          D/o S.L.Narsimha Rao, aged about 46 years,            SG

             Teacer,      MPP      School   (AA),     Gundimeda    Village,    Tadepalli
             Mandal,Chilumur, Anathavaram (PO),               Kollur Mandal,     Guntur
             District.

         6. V Seetha Ramamma, D/o Papi Reddy, aged about 44 years, SG
            Teacher, MPP School (DPEP), Suddapalli (V), Chebrolu Mandal.
       R/o D.No. 10-24, College Road, Chebrole (PO), Chebrole Mandal,
      Guntur District 522 212.

7. Ch Venkateswara Reddy, S/o Pulla Reddy, aged about 48 years,
      SGT, MPPS (Main), Bhimavaram (V), Sattenapalli Mandal,                   R/o

      Sri Nagar III Lane, D.No.7- 17-113/1, PullareddyNilayam, Guntur-
      2.

8. K Nanda Kumari, D/o K.Sangeetha Rao, aged about years, SGT,
      MPPS, Dasaripalem, Chowdavaram Panchayati, Guntur Rural
      Mandal, R/o Dasaripalem, Chowdavaram Panchayati, Guntur
      Dist.

9.    S Ram Prasad        S/o Syamala Rao, aged about 52 years, SG
      Teacher, MPP School (HW), Tabadu, Nadendia Mandal,                       R/o

      H.No.9-506, C.R.Nagar 4th Lane, Chilakaluripet, Guntur District -
      522416.

10.            D Tresian, D/o Zermiah, aged about 46 years, SG Teacher,
               MPUP        School,           Chamallamudi,           Vatticherukuru

      Mandal, R/o Chamallamudi,
11.            N Ramesh Babu, S/o Subba Rao, aged about 52 years, SG
      Teacher,     MPP School        (BC),     Dodleru,   Krosuru Mandal        Rio
      Pallikona (Post), Bhattiprolu Mandal, Guntur District.
12.            S M Subhan,   S/o Sideman Saheb, aged about 51 years,
      SG Teacher, MPP School (BC), Dodleru, Krosuru Mandal Rio 4-
      29-50/1, Nandulapet, Erukala Colony, Ithanagar, Tenali, Guntur
      District 522 201.

13.            B Ravindira Babu,      S/o Venkat Ramaiah, aged about 46
      years,    SG    Teacher,   MPP         School,   Kothapalli,     Rompicherla
      Mandal, R/o H.No.4-172, Krosur (Post & Mandal) Guntur District
      522 410.

14.            Md Zabeen, D/o Mohammed Sabeb, aged about 49 years,
      SG Teacher, Vadlamudi, Chebrolu MandaLR/o Balagiraopeta,
                Kailash Towers 202,        Near Railway Station, Tenali, Guntur
               District.

         15.          G Siva Parvathi, D/o G.Venkateswarlu, aged about 49
               years, SG       Teacher,   MPUP         School,

               Marubroluvaripalem, Bapatia Mandal, Rio Sri Nagar, 1384/2013
               5th Lane, Bapatia, Guntur District 522 101.

                                                ...Petitioners/Respondents 1 to 15

                                          AND


               1. The State of Andhra Pradesh, Rep. by its Principal Secretary,
                   School Education Department, A.P., Secretariat, Hyderabad.
               2. The Commissioner & Director of School Education,             A.P.,

                   Hyderabad.
               3. The District Educational Officer, Guntur, Guntur District.

                                                       ...Respondents/Petitioners

               1. D Seetharamaiah, S/o & Age Not known Occ : SGT, 0/0 the
                   MPPS, Angalakuduru, Tenali (M), Guntur District.
               2. T Jaipaul, S/o & Age Not known Occ : SGT, O/o MPPS,
                   Chakraipalem,. Bollapaly(M), Guntur District.
               3. K Aseerwadam, D/o & Age Not known Occ : SGT, O/o MPPS,
                   Indira Nagar Colony, Karempudi,        Karempudi (M), Guntur
                   District.

               4. A Venkatappareddy, S/o & Age not known, Occ : SGT, O/o.
                   MPPS, Karempudi, Karempudi (M), Guntur District
                                            ...Respondent/Respondents 16 to 19
               5. A P Administrative Tribunal, A.P., Hyderabad represented by
                   its Registrar, Purani Haveli, Hyderabad.

                                                  ...Respondent/ 20*^ Respondent
     Petition under Section 151 CPC praying that in the circumstances stated
in the affidavit filed in support of the petition, the High Court may be pleased to
 /
vacate the interim directions granted in WPMP No.15068 of 2014 in WP
No.11985 of 2014, Dt.21.04.2014.

Counsel for the Petitioners: GP FOR SERVICES II
Counsel for the Respondent Nos.1 to 20: SRI P VEERABHADRA REDDY
The Court made the following order:
 . APHC010010322014

                     IN THE HIGH COURT OF ANDHRA PRADESH
                                  AT AMARAVATI                          [3526]
                           (Special Original Jurisdiction)


                 TUESDAY, THE TWENTY NINETH DAY OF JULY
                     TWO THOUSAND AND TWENTY FIVE

                                  PRESENT

            THE HONOURABLE SRI JUSTICE NINALA JAYASURYA

      THE HONOURABLE SRI JUSTICE TARLADA RAJASEKHAR RAO

                       WRIT PETITION NO: 11985/2014

Between:


    1.THE      GOVERNMENT    OF   ANDHRA      PRADESH,         REP.   BY   ITS
      PRINCIPAL SECRETARY, SCHOOL             EDUCATION       DEPARTMENT,
      A.P., SECRETARIAT, HYDERABAD.

    2.THE COMMISSIONER & DIRECTOR OF SCHOOL EDUCATION, A.P.
       HYDERABAD.

    3.THE      DISTRICT   EDUCATIONAL      OFFICER,   GUNTUR,         GUNTUR
       DISTRICT.

                                                             ...PETITIONER(S)

                                     AND


    1. Y V SUBBA RAO, S/0 HANUMANTHA RAO, AGED ABOUT 53
       YEARS, SG TEACHER, 0/0 MPPS, CHALARNAREDDYPALERN,
       JONNALAGADDA, GUNTUR RURAL MANDAL, R/0 D.NO.4-5-26/11,
        4/1, VIDYA NAGAR, GUNTUR DISTRICT.

    2. SHAIK MAHABOOB SUBHANI,             S/0 SK.ABDUL SHUKUR, AGED
        ABOUT 47 YEARS, ST, MPPP SCHOOL (SC), GANAPAVARAM,
        RAJUPALEM   MANDAL,   RIO   REDDYGUDEM    (VILLAGE),
        RAJUPALEM MANDAL, GUNTUR DISTRICT.

    3. B NARASIMHA SASTRY, S/0 B.SUBRAMANYA SARMA, AGED
        ABOUT 50 YEARS, SGT, MPP SCHOOL (BC), APPAPURAM POST,
        NADENDLA MANDAL,       R/0    H.N0.4-I-38,    RAMANNAPET,          1ST
                                                             NJS.j ^
                                                    W.P No. 11985 ot
                                2
                                                                          ■>

   LANE, GUNTUR DISTRICT.

4. R KAMALAKAR, S/0 R.JOSEPH, AGED ABOUT 46 YEARS, SGT,
   MPP SCHOOL, DS COLONY, GUNDALAPADU, PHIRANGIPURAM
   MANDAL R/0 D.NO.1-830, AJITHNAGAR, MANGALAGIRI GUNTUR
   DISTRICT.


5. S NIRAJA, D/0 S.L.NARSIMHA RAO, AGED ABOUT 46 YEARS, SG
  TEACER, MPP SCHOOL (AA), GUNDIMEDA VILLAGE, TADEPALLI
  MANDAL,      CHILUMUR, ANATHAVARAM (PO), KOLLUR MANDAL,
  GUNTUR DISTRICT.

6. V SEETHA RAMAMMA, D/0 PAPI REDDY, AGED ABOUT 44
  YEARS, SG TEACHER, MPP SCHOOL (DPEP), SUDDAPALLI (V),
  CHEBROLU MANDAL. R/0 D.NO. 10-24, COLLEGE ROAD,
  CHEBROLE (PO), CHEBROLE MANDAL, GUNTUR DISTRICT 522
  212.


7. CH VENKATESWARA REDDY, S/0 PULLA REDDY, AGED ABOUT
   48 YEARS, SGT, MPPS (MAIN), BHIMAVARAM (V), SATTENAPALLI
  MANDAL,      R/0    SRI   NAGAR   III   LANE,   D.N0.7-     17-113/1,
  PULLAREDDYNILAYAM, GUNTUR- 2.

8. K NANDA KUMARI, D/0 K.SANGEETHA RAO, AGED ABOUT
   YEARS,  SGT,   MPPS, DASARIPALEM,   CHOWDAVARAM
  PANCHAYATI, GUNTUR RURAL MANDAL, R/0 DASARIPALEM,
  CHOWDAVARAM PANCHAYATI, GUNTUR DIST.

9. S RAM PRASAD, S/0 SYAMALA RAO, AGED ABOUT 52 YEARS,
   SG TEACHER, MPP SCHOOL (HW), TABADU NADENDLA
  MANDAL,       R/0H.NO.9-506,  C.R.NAGAR             4TH       LANE,
  CHILAKALURIPET, GUNTUR DISTRICT - 522 416.

10.D TRESIAN, D/0 ZERMIAH, AGED ABOUT 46 YEARS, SG
  TEACHER, MPUP     SCHOOL, CHAMALLAMUDI,
  VATTICHERUKURU MANDAL, R/O CHAMALLAMUDI,

11.N RAMESH BABU, S/0 SUBBA RAO, AGED ABOUT 52 YEARS, SG
   TEACHER, MPP SCHOOL (BC), DODLERU, KROSURU MANDAL
   RIO PALLIKONA (POST), BHATTIPROLU MANDAL, GUNTUR
  DISTRICT.
                                                                    NJSJ & TRRJ
                                                             W.PNo.11985 of 2014
                                        3


    12.S M SUBHAN, S/0 SIDEMAN SAHEB, AGED ABOUT 51 YEARS, SG
       TEACHER, MPP SCHOOL (BC), DODLERU, KROSURU MANDAL
       RIO 4-29-50/1, NANDULAPET, ERUKALA COLONY, ITHANAGAR,
       TENALI, GUNTUR DISTRICT 522 201.

   13.B RAVINDIRA BABU,         S/0 VENKAT RAMAIAH, AGED ABOUT 46
      YEARS,  SG   TEACHER,  MPP    SCHOOL,   KOTHAPALLI,
      ROMPICHERLA MANDAL, R/0 H.NO.4-172, KROSUR (POST &
      MANDAL) GUNTUR DISTRICT 522 410.

   14.MD ZABEEN, D/0 MOHAMMED SABEB, AGED ABOUT 49 YEARS,
      SG   TEACHER,           VADLAMUDI,  CHEBROLU   MANDALR/0
      BALAGIRAOPETA,         KAILASH TOWERS 202, NEAR RAILWAY
      STATION, TENALI, GUNTUR DISTRICT.

   15.G SIVA PARVATHI, D/O G.VENKATESWARLU, AGED ABOUT 49
      YEARS,       SG     TEACHER, MPUP            SCHOOL,
      MARUBROLUVARIPALEM, BAPATLA MANDAL, RIO SRI NAGAR,
      1384/2013 5TH LANE, BAPATLA, GUNTUR DISTRICT 522 101.

   16. D SEETHARAMAIAH, S/0 & AGE NOT KNOWN OCC: SGT, 0/0 THE
       MPPS, ANGALAKUDURU, TENALI (M), GUNTUR DISTRICT.
   17.T JAIPAUL, S/O & AGE NOT KNOWN OCC; SGT, 0/0 MPPS,
      CHAKRAIPALEM, BOLLAPALY(M), GUNTUR DISTRICT.

   18.K ASEERWADAM, D/O & AGE NOT KNOWN OCC: SGT, 0/0 MPPS,
      INDIRA NAGAR COLONY, KAREMPUDI, KAREMPUDI (M), GUNTUR
      DISTRICT.


   19.A VENKATAPPAREDDY, S/O & AGE NOT KNOWN, OCC : SGT,
      0/0. MPPS, KAREMPUDI, KAREMPUDI (M), GUNTUR DISTRICT
   20.A  P   ADMINISTRATIVE             TRIBUNAL,  A.P.,  HYDERABAD
      REPRESENTED    BY  ITS            REGISTRAR,   PURANI   HAVELI,
      HYDERABAD.


                                                         ...RESPONDENT(S):

     Petition under Article 226 of the Constitution of India praying that in the
circumstances stated in the affidavit filed therewith, the High Court may be
pleased to to issue an appropriate Writ, order or direction more particularly
one in the nature of WRIT OF CERTIORARI and call for the records relating to
and connected with 0.A.No.1384 of 2013, on the file of the Hon'ble Andhra
                                                                            ,d


                                                                W.P No. 11985 0(
                                          4



 Pradesh Administrative Tribunal, Hyderabad, and to quash or set aside the
 order dated.09-04-2013 ht 0.A.No.1384 of 2010 by holding as erroneous and
 to the law and to pass
                                                                                       4
 lA NO: 1 OF 2014fWPMP 15068 OF 2014

       Petition under Section 151 CPC praying that in the circumstances stated
 in the affidavit filed in support of the petition, the High Court may be pleased to
 suspend the operation of orders dated.09-04-2013 in OA.Nol 384/2013 on the
 file of the Hon'ble Andhra Pradesh Administrative Tribunal,            Hyderabad,
 pending disposal of the writ petition and pass
 lA NO: 1 OF 2015(WVMP 1073 OF 2015

      Petition under Section 151 CPC praying that in the circumstances stated
in the affidavit filed in support of the petition, the High Court may be pleased to
vacate the interim directions granted in WPMP No.15068 of 2014 in WP
No.11985 of 2014, Dt.21.04.2014

Counsel for the Petltioner(S):
     1.GP FOR SERVICES II

Counsel for the Respondent(S):
     1. P VEERABHADRA REDDY

The Court made the following Order: (perNJS,J)
       Heard learned Assistant Government Pleader for School             Education

representing the petitioners. Also heard learned counsel for the respondents.

2.     The respondents herein filed O.A No. 1384 of 2013, before the erstwhile
Andhra Pradesh Administrative Tribunal, at Hyderabad, seeking to declare
that they are entitled for 6 14 years of special promotion scales and for
pensionary benefits by taking their date of appointment as special teachers
from 1996 on par with less merit candidates by extending the benefit of
G.O.Ms. No.21, dated 18.05.2010 and for consequential reliefs.
3.
       The Tribunal allowed the said O.A., in the light of the detailed orders
dated 25.02.2013 in similar matter i.e., O.A No.8668 of 2012. Aggrieved by
                                                                       NJS.J&TRR,J      '
                                                               W^P No 11985 of 2014
                                          5


the orders in O.A No.8668 of 2012, the State preferred Writ Petition No.2286
of 2014. A Co-ordinate Bench of this Court, by an order dated 07.05.2025
dismissed the said writ petition.

4.    The    learned   counsel for the petitioners     has      not   disputed   the

submissions made by the learned counsel for the respondents that in the light
of the orders passed in W.P No.2286 of 2014, the present writ petition is liable
to be dismissed.


5.
      Considering the submissions made and perusing the order dated
07.05.2025, the present writ petition is dismissed, for the reasons alike and
the petitioners shall comply with the order of the           Tribunal.   No   costs.

Miscellaneous petitions pending, if any, shall stand closed.


                                                               Sd/- K TATA RAO
                                    //TRUE COPY//              DEPUTY REGISTRAR


                                                         ' SECTION OFFICER

To,

          1. Two CCs to GP For Services II, High Court of Andhra Pradesh
             [OUT]
          2. One CC to Sri. P Veerabhadra Reddy, Advocate [OPUC]
          3. Two CD Copies.
             AL
 HIGH COURT


DATED:29/07/2025




ORDER

WP NO. 11985 OF 2014 o r > 3 AUG 2025^ TrsggtnfSectk-^9 DISMISSING THE W.P. WITHOUT COSTS