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[Cites 0, Cited by 0] [Section 82] [Entire Act]

State of Himachal Pradesh - Subsection

Section 82(1) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(1)On and with effect from the date of establishment of the Agricultural Produce Market Committees under section 29 of this Act, the Market Committees established under the Himachal Pradesh Agricultural Produce Markets Act, 1969, shall stand abolished.