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[Cites 0, Cited by 0] [Section 11(5)] [Section 11] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 11(5)(i) in Securities and Exchange Board of India (Settlement Proceedings) Regulations, 2018

(i)where any member of the High Powered Advisory Committee seeks recusal, the remaining two or more members may submit their recommendation on the terms of settlement;