Supreme Court - Daily Orders
Smt. Rakesh Bala Aneja vs Smt. Sushil Bajaj on 18 December, 2024
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
ITEM NO.18 COURT NO.12 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 8958-8959/2011
[Arising out of impugned final judgment and order dated 30-07-2010
in FAO No. 38/2010 30-07-2010 in CM No. 691/2010 passed by the High
Court of Delhi at New Delhi]
SMT. RAKESH BALA ANEJA . & ORS. Petitioner(s)
VERSUS
SMT. SUSHIL BAJAJ Respondent(s)
IA No. 13/2012 - APP FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS
IA No. 11/2012 - APP FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS
IA No. 9/2012 - APP FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS
IA No. 5/2011 - APP FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS)
WITH
SLP(C) No. 8599/2011 (XI)
(FOR [PERMISSION TO FILE ANNEXURES] ON IA 3/2011
FOR ON IA 34686/2011
FOR [PERMISSION TO FILE ANNEXURES] ON IA 4/2011
IA No. 4/2011 - PERMISSION TO FILE ANNEXURES
IA No. 3/2011 - PERMISSION TO FILE ANNEXURES)
Date : 18-12-2024 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
HON'BLE MR. JUSTICE MANOJ MISRA
For Petitioner(s) Ms. Charu Mathur, AOR
Ms. Shriya Maini, AOR
Mr. Rajive Maini, Adv.
For Respondent(s) Mr. Vikas Mehta, AOR
Mr. Nishant Dutta, Adv.
Mr. Kartik Pandey, Adv.
Mr. Nishant Anshul, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified At the request of the learned counsel for the petitioner, list Digitally signed by KAPIL TANDON Date: 2024.12.18 in the month January, 2025. 18:26:09 IST Reason:
(KAPIL TANDON) (NIDHI WASON) COURT MASTER (SH) COURT MASTER (NSH)