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State of Rajasthan - Section

Section 17 in The Rajasthan Boilers Rules, 1954

17. Registers to be kept.

- Every Inspector-in-charge of an office shall keep-
(a)a register in Form A of all registered boilers situated within his jurisdiction;
(b)a register of accidents;
(c)a register of registration and inspection fees received.
IV. Administrative Instructions for Registration