Meena Devi vs . Hpsebl & Ors. on 19 April, 2022

[Cites 1, Cited by 1]

CWP No. 1810/2022

19.4.2022 Present: Mr. Rajneesh K. Lal, Advocate, for the petitioner.

Mr. T. S. Chauhan, Advocate, for respondent No.1.

Mr. Sanjeev Suri, Advocate, vice counsel for respondent No.2.

Learned counsel for the respondents jointly pray for and are granted four weeks' time to file reply.

List on 24.5.2022.

(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 19.4.2022 (pankaj) ::: Downloaded on - 19/04/2022 20:10:33 :::CIS

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