Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 51 in Bihar State Electricity Board, Patna Tariff, 2006-2007 51. -100 units/monthAbove 100 units/month(c)Domestic-II-Urban-meteredConnected load:Single phase-upto 4 KWThree phase-above 4 KW Urban connectionsRural connection above 2 KW
