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[Cites 0, Cited by 0] [Section 402(1)] [Section 402] [Entire Act]

State of Telangana - Subsection

Section 402(1)(c) in Greater Hyderabad Municipal Corporation Act, 1955

(c)attach to, or suspend from, any wall or portion of a building abutting on a street, at a lower height than aforesaid anything whatever.