Andhra Pradesh High Court - Amravati
Kochcharlakota Satyavati vs Chatrathi Suryaprakash on 9 December, 2020
Author: B Krishna Mohan
Bench: B Krishna Mohan
[3233 ] (SHOW CAUSE NOTICE BEFORE ADMISSION) | IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI WEDNESDAY, THE NINTH DAY OF DECEMBER, TWO THOUSAND AND TWENTY - :PRESENT: CIVIL REVISION PETITION NO: 1272 OF 2020 - Between: 1. Kochcharlakota Satyavati, W/o Late Krishna Gopal, 2. Pemmaraju Sri Lakshmi, W/o Surya Narendra, 3. Kara Vagdevi, W/o Sridhar, Petitioners/ Petitioners/Defendants 6, 7 & 8 AND 1. Chatrathi Suryaprakash, S/o Mohana Rao, Aged about 45 years, Private Employee, C/o P. Gopalreddy, H.No. 1-110/2/17, Srinivasa Offficers Colony, NFC Ramadas Nagar, Kapra, Secundrabad 2. Chatrathi Seshagiri Rao, Adopted S/o Lakshmi Narsimha Rao, Aged about 74 years, Cultivation, Rio H.No. 2-209 T.Narsapuram Village and Mandal, West Godavari District 3. Chatrathi Mohana Rao, s/o Veera Venkata Surya Prakasa Rao, Aged about 68 years, Cultivation, R/o H.No. 2-209 T.Narsapuram Village and Mandal, West Godavari District - 4. Chatrathi Kusa Kumar, s/o Veera Venkata Surya Prakasa Rao, Aged about 57 years, Cultivation, R/o H.No. 2-209 T.Narsapuram Village and Mandal, West Godavari District 5. Chatrathi Yugandhar, S/o Veera Venkata Surya Prakasa Rao, Aged about 53 years, Cultivation, R/o H.No. 2-209 T.Narsapuram Village and Mandal, West Godavari District 6. Chatrathi Nalini Devi, W/o Seshagiri Rao, Aged about 54 years, Cultivation, R/o H.No. 2-209 T.Narsapuram Village and Mandal, West Godavari District 7. Somisetti Srinivasulu, S/o Venkateswarulu, Aged about 60 years, Cultivation, R/o D.No. 6D-6-27, Southern Street, Eluru West Godavari District 8. Veerapratapa Korukonda Ramabhadra Raju, S/o Satyanarayana Raju, Aged about 58 years, Cultivation, Epigunta, T.Narsapuram Mandal, West Godavari District 9. Chatrathi Naveena, W/o Goteti Rajveer, Aged about 34 years, R/o Plot No. 502, Vineyard Rainbow Apartments, Near Sri Bhavan's Arabindo Junior College, Defence Colony, Sainikpuri, Secundrabad Respondents/ Plaintiff/Defendants 1,2,3,4,5,9,10 & 11 WHEREAS the Petitioners above named through their Advacate Sri S Subba Reddy, presented this Petition under Article 227 of the Constitution of India, aggrieved by the order dated 24-07-2019 passed in I.A.No. 1250 of 2017 in O.S.No.197 of 2015, on the file of the Court of the LRAT-cum-II Additional District Judge, West Godavari, Eluru. , AND WHEREAS the High Court upon perusing the petition and memorandum of grounds filed herein and upon hearing the arguments of Sri S Subba Reddy, Advocate for the Petitioners, directed issue of notice to the Respondents herein to show cause as to why this CIVIL REVISION PETITION should not be admitted. You viz: 4. Chatrathi Suryaprakash, S/o Mohana Rao, Aged about 45 years, Private Employee, C/o P. Gopalreddy, H.No. 1-110/2/17, Srinivasa Offficers Colony, NFC Ramadas Nagar, Kapra, Secundrabad 2. Chatrathi Seshagiri Rao, Adopted S/o Lakshmi Narsimha Rao, Aged about 74 years, Cultivation, Rio H.No. 2-209 T.Narsapuram Village and Mandal, West Godavari District 3. Chatrathi Mohana Rao, s/o Veera Venkata Surya Prakasa Rao, Aged about 68 years, Cultivation, R/o H.No. 2-209 T.Narsapuram Village and Mandal, West Godavari District 4. Chatrathi Kusa Kumar, s/o Veera Venkata Surya Prakasa Rao, Aged about 57 years, Cultivation, R/o H.No. 2-209 T.Narsapuram Village and Mandal, West Godavari District 5. Chatrathi Yugandhar, S/o Veera Venkata Surya Prakasa Rao, Aged about 53 years, Cultivation, R/o H.No. 2-209 T.Narsapuram Village and Mandal, West Godavari District 6. Chatrathi Nalini Devi, W/o Seshagiri Rao, Aged about 54 years, Cultivation, R/o H.No. 2-209 T.Narsapuram Village and Mandal, West Godavari District 7. Somisetti Srinivasulu, S/o Venkateswarulu, Aged about 60 years, Cultivation, R/o D.No. 6D-6-27, Southern Street, Eluru West Godavari District 8. Veerapratapa Korukonda Ramabhadra Raju, S/o Satyanarayana Raju, Aged about 58 years, Cultivation, Epigunta, T.Narsapuram Mandal, West Godavari District 9. Chatrathi Naveena, W/o Goteti Rajveer, Aged about 34 years, R/o Plot No. 502, Vineyard Rainbow Apartments, Near Sri Bhavan's Arabindo Junior College, Defence Colony, Sainikpuri, Secundrabad are directed to show cause either appearing in person or through an Advocate, as to why in the circumstances set out in the petition and memorandum of grounds filed therewith (copy enclosed) this CIVIL REVISION PETITION should not be admitted. The Court made the following ORDER:
Notice before admission.
The learned counsel for the petitioner is permitted to take out personal notice to the respondents and file proof of service in the Registry within a period of two (2) weeks from today. f "
Sd/- Ch. V. Subrahmanya Sarma _ ASSISTANT REGISTRAR ae: REGISTRAR Post the matter after three (3) weeks.
ITTRUE COPYI/ For ASSISTANT REGISTRAR To,
1. Chatrathi Suryaprakash, S/o Mohana Rao, Aged about 45 years, Private Employee, C/o P. Gopalreddy, H.No. 1-110/2/17, Srinivasa Offficers Colony, NFC Ramadas Nagar, Kapra, Secundrabad
2. Chatrathi Seshagiri Rao, Adopted S/o Lakshmi Narsimha Rao, Aged about 74 years, Cultivation, Rio H.No. 2-209 T.Narsapuram Village and Mandal, West Godavari District
3. Chatrathi Mohana Rao, s/o Veera Venkata Surya Prakasa Rao, Aged about 68 years, Cultivation, R/o H.No. 2-209 T.Narsapuram Village and Mandal, West Godavari District Chatrathi Kusa Kumar, s/o Veera Venkata Surya Prakasa Rao, Aged about 57 years, Cultivation, R/o H.No. 2-209 T.Narsapuram Village and Mandal, West Godavari District Chatrathi Yugandhar, S/o Veera Venkata Surya Prakasa Rao, Aged about 53 years, Cultivation, R/o H.No. 2-209 T.Narsapuram Village and Mandal, West Godavari District Chatrathi Nalini Devi, W/o Seshagiri Rao, Aged about 54 years, Cultivation, R/o H.No. 2-209 T.Narsapuram Village and Mandal, West Godavari District Somisetti Srinivasulu, S/o Venkateswarulu, Aged about 60 years, Cultivation, R/o D.No. 6D-6-27, Southern Street, Eluru West Godavari District Veerapratapa Korukonda Ramabhadra Raju, S/o Satyanarayana Raju, Aged about 58 years, Cultivation, Epigunta, T.Narsapuram Mandal, West Godavari District Chatrathi Naveena, W/o Goteti Rajveer, Aged. about 34 years, R/o Plot No. 502, Vineyard Rainbow Apartments, Near Sri Bhavan's Arabindo Junior College, Defence Colony, Sainikpuri, Secundrabad (Addressee Nos 1 to 9 by RPAD- along with a copy of petition and memorandum of grounds)
10.One CC to Sri. S Subba Reddy Advocate [OPUC]
11.One spare copy Skm a is i "i, HIGH COURT BKM,J DATED:09/12/2020 NOTE: POST THE MATTER AFTER THREE (3) WEEKS NOTICE BEFORE ADMISSION CRP.No.1272 of 2020
2 8 DEC 2028