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[Cites 0, Cited by 0] [Section 107E(1)] [Section 107E] [Entire Act]

State of West Bengal - Subsection

Section 107E(1)(b) in The Cess Act, 1880

(b)prepare, in such form as may be prescribed, a list of lands in any village, group of villages or local area, other than lands belonging to any class specified in the statement prepared under clause (a), which shall be cess-free: