Madhya Pradesh High Court
M/S Gsb Construction Pvt.Ltd. vs Jabalpur Devlopment Authy. on 9 February, 2023
Author: Maninder S. Bhatti
Bench: Maninder S. Bhatti
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WP No. 4430 of 2008
(M/S GSB CONSTRUCTION PVT.LTD. Vs JABALPUR DEVLOPMENT AUTHY. AND OTHERS)
Dated : 09-02-2023
Shri Siddharth Shrivastava - Advocate for the petitioner.
None for the respondent.
Counsel for the petitioner prays for and is granted two weeks' time to bring on record certain documents.
List this matter after two weeks.
I.R., if any, shall remain continue till next date of hearing.
(MANINDER S. BHATTI) JUDGE VPA Signature Not Verified Signed by: SAVITRI PATEL Signing time: 2/11/2023 3:42:42 PM