Supreme Court - Daily Orders
Gram Panchayat Of Village Behlolpur vs Joginder Pal on 20 November, 2017
Author: Deepak Gupta
Bench: Deepak Gupta
ITEM NO.15 COURT NO.4 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C)......CC No.21092/2016
GRAM PANCHAYAT OF VILLAGE BEHLOLPUR Petitioner(s)
VERSUS
JOGINDER PAL & ORS. Respondent(s)
(FOR CONDONATION OF DELAY IN REFILING ON IA 1/2016)
Date : 20-11-2017 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DEEPAK GUPTA
[IN CHAMBERS]
For Petitioner(s) Ms. Disha Singh, Adv.
For Mr. Ajay Kumar Singh, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
(RACHNA) (MADHU NARULA) SENIOR PERSONAL ASSISTANT BRANCH OFFICER Signature Not Verified Digitally signed by RACHNA Date: 2017.11.21 10:45:38 IST Reason: