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Supreme Court - Daily Orders

Gram Panchayat Of Village Behlolpur vs Joginder Pal on 20 November, 2017

Author: Deepak Gupta

Bench: Deepak Gupta

     ITEM NO.15                            COURT NO.4                SECTION IV-B

                              S U P R E M E C O U R T O F        I N D I A
                                      RECORD OF PROCEEDINGS

     Petition for Special Leave to Appeal (C)......CC No.21092/2016

     GRAM PANCHAYAT OF VILLAGE BEHLOLPUR                              Petitioner(s)

                                                  VERSUS

     JOGINDER PAL & ORS.                                               Respondent(s)
     (FOR CONDONATION OF DELAY IN REFILING                 ON IA 1/2016)

     Date : 20-11-2017 These matters were called on for hearing today.

     CORAM :             HON'BLE MR. JUSTICE DEEPAK GUPTA
                                            [IN CHAMBERS]

     For Petitioner(s)            Ms. Disha Singh, Adv.
                                  For Mr. Ajay Kumar Singh, AOR

     For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Delay condoned.

(RACHNA) (MADHU NARULA) SENIOR PERSONAL ASSISTANT BRANCH OFFICER Signature Not Verified Digitally signed by RACHNA Date: 2017.11.21 10:45:38 IST Reason: