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[Cites 0, Cited by 0] [Section 52(2)] [Section 52] [Entire Act]

State of Goa - Subsection

Section 52(2)(g) in The Corporation of the City of Panaji (Election) Rules, 2004

(g)if it bears a serial number, or is of a design, different from the serial numbers or, as the case may be, design of the ballot papers authorized for use at the polling station; or