Section 16(2) in Bihar Urban Local Body (Community Participation) Rules, 2013

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State of Bihar - Subsection

Section 16(2) in Bihar Urban Local Body (Community Participation) Rules, 2013

(2)Each Ward Committee shall consist of-

(a)the Councilor elected from a Ward of the municipality shall be the Chairperson of the Ward Committee of the ward;

(b)All elected representatives of the Area Sabhas falling under that Ward, where such Area Sabhas are constituted;