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State of Chattisgarh - Section

Section 15 in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006

15. Tenure of the Committee.

- The tenure of the Chairperson and the members of the Committee shall be five years provided a member of the Committee shall be eligible for appointment for a maximum of two terms and shall to be age of 35 to 65 years.