Section 27D in The Orissa Land Reforms (General) Rules, 1965
27D.
The application under Sub-section (1) of Section 36-C, Subsection (2) of Section 56-B and Sub-section (4) of Section 57-B shall be filed in Form No. 19 and in the manner prescribed in Rule 24.Chapter-IV Ceiling and Disposal of Surplus Land
