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State of Goa - Section

Section 57 in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

57. Premises for assessment camps.

- For assessment of the answer books in theory examination of SSC/HSSC, the Board shall make arrangements for the assessment camps for which it shall requisition the secondary and the higher secondary school premises with necessary infrastructure. The heads of the concerned school shall make available the same whenever required, for the purpose of assessment.