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[Cites 0, Cited by 0] [Section 27A] [Entire Act]

State of Maharashtra - Subsection

Section 27A(4) in The Maharashtra Agricultural Produce Marketing (Regulation) Act, 1963

(4)At every annual general meeting, the balance sheet, income and expenditure accounts, audit memorandum audited by the statutory auditor and the Market Committee's annual report shall be placed for discussion and such other business as may be prescribed on the working of the Market Committee may also be transacted.