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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(1)(b) in Tamil Nadu Preservation of Private, Forests Act, 1949

(b)on or after the 3rd December 1948, under any provision of the said Act on the footing that the said Act was in force at the relevant time, or