Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(2)(xi) in The West Bengal Backward Classes Development And Finance Corporation Act, 1995.

(xi)to invest, or to deposit, surplus funds in Government securities or in such other means as may be approved by the Corporation;