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[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

Union of India - Subsection

Section 41(2)(a) in Motor Vehicles Act, 1939

(a)the conduct and hearing of appeals that may be preferred under this Chapter, [the, fees to be paid in respect of such appeals and the refund of such fees] [Added by Act 20 of 1942, section 12 (w.e.f. 3.4.1942).];