Section 112(6)(a) in Income Tax Rules, 1962

[Cites 0, Cited by 0] [Section 112(6)] [Section 112] [Entire Act]

Union of India - Subsection

Section 112(6)(a) in Income Tax Rules, 1962

(a)where a building or place is to be searched, call upon two or more respectable inhabitants of the locality in which the building or place to be searched is situate, and

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Union of India - Subsection

Section 112(6)(a) in Income Tax Rules, 1962