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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(3) in The Orissa Vigilance Group 'A' and Group 'B' Services (Method of Selection and Conditions of Deputation) Orders, 2004

(3)The posts of Additional Superintendent of Police, Vigilance and Superintendent of Police, Vigilance of the service shall be filled up in accordance with the Chapter V of these orders.