Punjab-Haryana High Court
Kamla Wati vs Smt. Lajwanti on 1 March, 2019
Author: Anil Kshetarpal
Bench: Anil Kshetarpal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
RSA No.1961 of 2000 (O&M)
Date of Order: 01.03.2019
Kamla Wati and others ...Appellants
Versus
Smt. Lajwanti and others ...Respondents
CORAM: HON'BLE MR. JUSTICE ANIL KSHETARPAL
Present: Mr. Ajaypal Singh Sandhu, Advocate, for
Mr. S.S.Narula, Advocate,
for the appellant(s)
Mr. Harkesh Manuja, Advocate,
for appellant no.8.
Mr. Sanjeev Sharma, Advocate,
for respondents no.1 to 4.
ANIL KSHETARPAL, J(Oral)
For orders, see order of even date passed in RSA No.1948 of 2000 titled as Jasbir Kaur vs. Smt. Lajwanti and others.
March 01, 2019 (ANIL KSHETARPAL)
nt JUDGE
Whether speaking/reasoned : Yes/No
Whether reportable : Yes/No
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