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Punjab-Haryana High Court

Kamla Wati vs Smt. Lajwanti on 1 March, 2019

Author: Anil Kshetarpal

Bench: Anil Kshetarpal

      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                     CHANDIGARH


                           RSA No.1961 of 2000 (O&M)
                           Date of Order: 01.03.2019



Kamla Wati and others                                      ...Appellants

                                   Versus

Smt. Lajwanti and others                                   ...Respondents


CORAM: HON'BLE MR. JUSTICE ANIL KSHETARPAL


Present:    Mr. Ajaypal Singh Sandhu, Advocate, for
            Mr. S.S.Narula, Advocate,
            for the appellant(s)

            Mr. Harkesh Manuja, Advocate,
            for appellant no.8.

            Mr. Sanjeev Sharma, Advocate,
            for respondents no.1 to 4.

ANIL KSHETARPAL, J(Oral)

For orders, see order of even date passed in RSA No.1948 of 2000 titled as Jasbir Kaur vs. Smt. Lajwanti and others.




March 01, 2019                                      (ANIL KSHETARPAL)
nt                                                        JUDGE

Whether speaking/reasoned                     : Yes/No
Whether reportable                            : Yes/No




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