Supreme Court - Daily Orders
M/S. Shreyans Motors Pvt.Ltd. vs Porsche Middle East & Africa Fze . on 17 February, 2014
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ITEM NO.18 REGISTRAR COURT.2 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SUNIL THOMAS
Petition(s) for Special Leave to Appeal (Civil) No(s).36847/2012
M/S. SHREYANS MOTORS PVT.LTD. Petitioner(s)
VERSUS
PORSCHE MIDDLE EAST & AFRICA FZE & ORS. Respondent(s)
(With prayer for interim relief )
Date: 17/02/2014 This Petition was called on for hearing today.
For Petitioner(s) Mr.Pratap Venugopal,adv.
Ms.Meenakshi Chauhan,adv.
M/S. K.J. John & Co.,Adv.
For Respondent(s) Mr.Ujjal Banerjee,adv.
Mr. Sumeet Lall,Adv.
UPON hearing counsel the Court made the following
O R D E R
Await return of notice of respondent Nos. 3 & 4. Respondent Nos. 1 & 2 are granted time for filing counter affidavit.
List the matter on 8.07.2014.
| | |(Sunil Thomas) | | | |Registrar | SB