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Supreme Court - Daily Orders

M/S. Shreyans Motors Pvt.Ltd. vs Porsche Middle East & Africa Fze . on 17 February, 2014

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ITEM NO.18                  REGISTRAR COURT.2              SECTION XV


             S U P R E M E     C O U R T   O F    I N D I A
                            RECORD OF PROCEEDINGS

                      BEFORE THE REGISTRAR SUNIL THOMAS

Petition(s) for Special Leave to Appeal (Civil) No(s).36847/2012


M/S. SHREYANS MOTORS PVT.LTD.                        Petitioner(s)

                   VERSUS

PORSCHE MIDDLE EAST & AFRICA FZE & ORS.              Respondent(s)

(With prayer for interim relief )

Date: 17/02/2014    This Petition was called on for hearing today.


For Petitioner(s)      Mr.Pratap Venugopal,adv.
                       Ms.Meenakshi Chauhan,adv.
                       M/S. K.J. John & Co.,Adv.


For Respondent(s)      Mr.Ujjal Banerjee,adv.
                       Mr. Sumeet Lall,Adv.


             UPON hearing counsel the Court made the following
                                 O R D E R

Await return of notice of respondent Nos. 3 & 4. Respondent Nos. 1 & 2 are granted time for filing counter affidavit.

List the matter on 8.07.2014.

|                           |                        |(Sunil Thomas)       |
|                           |                        |Registrar            |


SB