Himachal Pradesh High Court
Satpal vs . Krishan Kumar on 20 August, 2024
RSA No. 218 of 2023 20.08.2024 Present: Mr. Ashok Kumar Thakur, Advocate, for the appellant.
Mr. Aakash Thakur, Advocate, vice Mr. Gurinder Singh Parmar, Advocate, for the respondent.
CMP No. 15195 of 2023 No rejoinder is intended to be filed.
Since the record of the learned Trial Court and First Appellate Court stand received, therefore, there is no need to file certified copy of judgment and decree passed by the Trial Court.
Learned counsel for the parties intends to go through the record.
List after four weeks.
(Bipin C. Negi) Judge August 20, 2024 (Nisha) ::: Downloaded on - 20/08/2024 20:39:51 :::CIS