Delhi High Court - Orders
Robert Vadra vs Union Of India & Ors on 27 September, 2022
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5561/2021 & CM APPL. 17235/2021
ROBERT VADRA ..... Petitioner
Through: Ms Suman Khaitan, Mr Gautam Jain,
Mr Prateek K. Chadha and Mr
Vrishank K. Chadha, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr Ravi Prakash, CGSC for R-1.
Mr Zoheb Hossain, Sr. Standing
Counsel with Mr Vipul Agarwal and
Mr Parth Semwal, Advs. for Revenue.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MS. JUSTICE TARA VITASTA GANJU
ORDER
% 27.09.2022 [Physical Court hearing/ Hybrid hearing (as per request)]
1. The Hon'ble Division Bench did not assemble as Hon'ble Mr Justice Rajiv Shakdher is on leave today.
2. Renotify the matter on 27.04.2023.
BY ORDER (COURT MASTER) SEPTEMBER 27, 2022 aj Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:TARUN RANA Signing Date:11.10.2022 18:19:39