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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(1)(xii) in Orissa Electricity Regulatory Commission (Determination of Open Access Charges) Regulations, 2006

(xii)Every transmission licensee shall declare the approved LT_RATE and ST_RATE in Rs/MW per day calculated in accordance with clause (vii) and (viii) above, which shall remain fixed for a period of one year.