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Delhi High Court - Orders

Lodha Pranik Landmark Developeers Pvt ... vs Airports Athority Of India & Anr on 30 January, 2023

Author: Najmi Waziri

Bench: Najmi Waziri

                          $~7
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      LPA 129/2018
                                 LODHA PRANIK LANDMARK
                                 DEVELOPEERS PVT LTD                              ..... Appellant
                                                   Through:
                                                   versus
                                 AIRPORTS ATHORITY OF INDIA & ANR                ..... Respondents
                                                   Through: Mr. Digvijay Rai and Mr. Archit
                                                              Mishra, Advocates for R-1 with
                                                              Mr.Vivek Gupta, Sr. Manager,
                                                              AAI.
                                                              Ms. Anjana Gosain, Ms. Nippun
                                                              Sharma, Ms. Ritika and Ms.Helika,
                                                              Advocates for R-2.
                                 CORAM:
                                 HON'BLE MR. JUSTICE NAJMI WAZIRI
                                 HON'BLE MR. JUSTICE VIKAS MAHAJAN
                                                   ORDER

% 30.01.2023 The hearing has been conducted through hybrid mode (physical and virtual hearing).

1. The case is listed today on an office note.

2. This appeal stands withdrawn in terms of the order of the Supreme Court in Transfer Petition (Civil) No. 374/2020 dated 12.12.2022.

3. The date already fixed, i.e. 17.02.2023, stands cancelled.

NAJMI WAZIRI, J VIKAS MAHAJAN, J JANUARY 30, 2023 sk Signature Not Verified Digitally Signed By:JITENDRA Signing Date:02.02.2023 14:35:38