Delhi High Court - Orders
Lodha Pranik Landmark Developeers Pvt ... vs Airports Athority Of India & Anr on 30 January, 2023
Author: Najmi Waziri
Bench: Najmi Waziri
$~7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 129/2018
LODHA PRANIK LANDMARK
DEVELOPEERS PVT LTD ..... Appellant
Through:
versus
AIRPORTS ATHORITY OF INDIA & ANR ..... Respondents
Through: Mr. Digvijay Rai and Mr. Archit
Mishra, Advocates for R-1 with
Mr.Vivek Gupta, Sr. Manager,
AAI.
Ms. Anjana Gosain, Ms. Nippun
Sharma, Ms. Ritika and Ms.Helika,
Advocates for R-2.
CORAM:
HON'BLE MR. JUSTICE NAJMI WAZIRI
HON'BLE MR. JUSTICE VIKAS MAHAJAN
ORDER
% 30.01.2023 The hearing has been conducted through hybrid mode (physical and virtual hearing).
1. The case is listed today on an office note.
2. This appeal stands withdrawn in terms of the order of the Supreme Court in Transfer Petition (Civil) No. 374/2020 dated 12.12.2022.
3. The date already fixed, i.e. 17.02.2023, stands cancelled.
NAJMI WAZIRI, J VIKAS MAHAJAN, J JANUARY 30, 2023 sk Signature Not Verified Digitally Signed By:JITENDRA Signing Date:02.02.2023 14:35:38