Jammu & Kashmir High Court - Srinagar Bench
Chinar Steel Industries vs Ircon International Ltd. ... on 18 September, 2019
Bench: Chief Justice, Rashid Ali Dar
Serial No. 20
Suppl. List
IN THE HIGH COURT OF JAMMU AND KASHMIR
At SRINAGAR
CM No. 5642/2019 in
LPAC No. 5/2018
Chinar Steel Industries ---Petitioner/Appellant(s)
Through: Applicant is present
V/s
Ircon International Ltd. ---Respondent(s)
Through:
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE RASHID ALI DAR, JUDGE
ORDER
18.09.2019 By way of this application, the applicant seeks two weeks' time to take steps for effecting service upon the respondent.
Application is allowed.
Applicant is permitted to do so. Subject to the applicant taking steps, issue notice to the respondent before the Registrar Judicial returnable on 24th December 2019.
(RASHID ALI DAR) (GITA MITTAL)
JUDGE CHIEF JUSTICE
Srinagar
18.09.2019
Altaf
MOHAMMAD ALTAF NIMA
2019.09.18 16:50
I attest to the accuracy and
integrity of this document