Bombay High Court
Abdul Salam Abdul Khalique vs Shah Babu Education Society, Patur ... on 12 March, 2019
Author: A.S.Chandurkar
Bench: A.S. Chandurkar
911-WP-4072-15 1/1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
WRIT PETITION NO.4072 OF 2015
Abdul Salam Abdul Khalique
-vs-
Shah Babu Education Society, Patur, Dist. Akola and ors.
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Office notes, Office Memoranda of
Coram, appearances, Court's orders Court's or Judge's Orders.
or directions and Registrar's orders.
Shri M. R. Joharapurkar, Advocate for petitioner.
Shri A. S. Dhore, Advocate for respondent Nos.1 and 2.
Shri S. M. Ghodeswar, Addl. Govt. Pleader for respondent
No.3.
CORAM : A.S.CHANDURKAR, J.
DATE : March 12, 2019 Rule made returnable early. Shri A. S. Dhore, learned counsel waives notice for respondent Nos.1 and 2. Shri S. M. Ghodeswar, learned Additional Government Pleader waives notice for respondent No.3.
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