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[Cites 0, Cited by 0] [Section 30(6)] [Section 30] [Entire Act]

State of Punjab - Subsection

Section 30(6)(j) in Punjab Urban Planning and Development Building Rules, 2018

(j)In the case of parking spaces provided in basement(s), at least two ramps of width and slope as per sub-rule (17) of rule 30 shall be provided, located preferably at opposite ends.