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Himachal Pradesh High Court

Indu Bala vs . State Of Hp & Ors on 5 April, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Indu Bala Vs. State of HP & ors .

CWP No. 8639 of 2022 5.4.2023 Present: Mr. Sanjay Verma, Advocate vice Mr. Praveen Chandel, Advocate, for the petitioner.

Mr. Anup Rattan, Advocate General with Mr. Pranay Pratap Singh and Mr. Navlesh Verma, Additional Advocates General, Ms. Priyanka Chauhan, Deputy Advocate General and Mr. Rajat Chauhan, Law r Officer, for the respondent­State.

Admit.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge April 5, 2023 (kalpana) ::: Downloaded on - 06/04/2023 20:34:28 :::CIS