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State of Goa - Section

Section 103 in The Goa, Daman and Diu (Excise Duty) Rules, 1964

103. Sign-Board.

- A sign-board shall be affixed to the front of every licensed premises for sale of liquor showing the nature and number of licence, stating clearly whether the premises are licensed to sell foreign or Indian made foreign liquor or country liquor. The licence shall be hung in a conspicuous place within the premises.