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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(w) in Andhra Pradesh Provisional Transmission and Bulk Supply Licence, 1999

(w)The words, terms and expressions used in this licence shall have the same meaning assigned to them in the Andhra Pradesh Electricity Reform Act, 1998 (Act No. 30 of 1998) and rules and regulations made thereunder;