Section 2(i) in The Delhi Plastic Bag (Manufacture, Sales and Usage) and Non-Biodegradable Garbage (Control) Act, 2000
(i)"occupier" includes-(i)any person who for the time being is paying or is liable to pay to the owner the rent or any portion of the rent of the land or building in respect of which such rent is paid or is payable;(ii)an owner who is in occupation of or otherwise using his land or building;(iii)a rent free tenant of any land or building;(iv)an owner or tenant of any jhuggi/temporary structure or land or building in any unauthorized colony;(v)any person who is liable to pay to the owner damages for the use and occupation of any land for building;
