Kerala High Court
Ratheesh vs State Of Kerala on 11 March, 2025
Author: C.S.Dias
Bench: C.S.Dias
2025:KER:20923
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 11TH DAY OF MARCH 2025 / 20TH PHALGUNA, 1946
WP(C) NO. 6459 OF 2022
PETITIONERS:
1 RATHEESH
AGED 41 YEARS
S/O. KRISHNANKUTTY, MANJADITHARAYIL, KOTTEMURI,
THRIKKUNNAPPUZHA P.O, ALAPPUZHA DISTRICT, PIN - 690515
2 BINTU.C.
AGED 35 YEARS
S/O. CHELLAPPAN, KURAVANPURACKAL, PATHIYANKARA,
THRIKKUNNAPPUZHA P.O, ALAPPUZHA DISTRICT, PIN - 690515
3 SHIBU
AGED 40 YEARS
S/O. RAGHAVAN, THEKKALISSERIL, VANDANAM P.O.,
NEERKKUNNAM, ALAPPUZHA DISTRICT, PIN - 688005
4 SANTHOSH P.P.
AGED 48 YEARS
S/O. PRABHAKARAN, VELIMPARAMBU, NEERKUNNAM, ALAPPUZHA
DISTRICT, PIN - 688005
5 SYAMLALAN.K
AGED 66 YEARS
S/O. KOCHU, PARAMBIL, KAROOR P.O., AMBALAPUZHA
ALAPPUZHA DISTRICT, PIN - 688561
6 DHANEESH
AGED 28 YEARS
S/O. THANKACHAN, KURAVALPURACKAL, PATHIYANIKKARA,
THRIKUNNAPPUZHA P.O., ALAPPUZHA DISTRICT, PIN - 690515
7 SAILENDRAN
AGED 45 YEARS
S/O. BHARGAVAN, PUTHANKANDATHIL, PALLIPPATTUMURI,
THRIKUNNAPPUZHA P.O., ALAPPUZHA DISTRICT, PIN - 690515
BY ADV BIJU ABRAHAM
WP(C) No.6459 of 2022 2
2025:KER:20923
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT FISHERIES
DEPARTMENT, SECRETARIAT THIRUVANANTHAPURAM, PIN -
695001
2 THE DIRECTOR OF FISHERIES
OFFICE OF THE DIRECTOR OF FISHERIES,
THIRUVANANTHAPURAM, KERALA, PIN - 695033
3 MANAGING DIRECTOR
MATSYAFED, KAMALESWARAM, MANACAUD. P.O,
THIRUVANANTHAPURAM, PIN - 695009
4 DISTRICT COLLECTOR
CIVIL STATION WARD, ALAPPUZHA, KERALA, PIN - 688001
GP SMT K B SONY
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
11.03.2025, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) No.6459 of 2022 3
2025:KER:20923
JUDGMENT
Dated this the 11th day of March, 2025 The learned counsel for the petitioners submits that the writ petition may be dismissed as not pressed.
Recording the above submission, the writ petition is dismissed as not pressed.
Sd/- C.S.DIAS, JUDGE AJ