Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1) in Khadi And Village Industries Commission Employees (Conduct) Regulations, 2003

(1)No employee of the Commission shall use his position or influence directly or indirectly to secure employment for any member of his family in any society, institution, company or firm.