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[Cites 0, Cited by 0] [Section 73] [Entire Act]

Bengal Presidency - Subsection

Section 73(a) in Police Regulations, Bengal , 1943

(a)All matters to be published in the Criminal Intelligence Gazette shall be forwarded in accordance with Appendix XII direct to the Criminal Investigation Department with a copy to the Superintendent of Police. No return shall be forwarded when there are no items for publication.