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State of Tamilnadu - Section

Section 151 in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State

151.

Application for grants under this head shall be in the prescribed Form (Appendix 36) and shall be submitted to the Inspector. They shall be accompanied by details showing the number, description and price and, in the case of furniture, a sketch of each article which it is proposed to provide.Object and Proportion of Aid