Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43] [Entire Act] State of Arunachal Pradesh - Subsection Section 43(c) in Arunachal Pradesh Co-operative Societies Act, 1978 (c)any other tax or fee or duty (or any portion thereof) payable by or on behalf of society under any law for the time being in force, which the Government is competent to levy.
