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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(1)(vi) in Orissa Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulation, 2005

(vi)The nodal agency shall carry out the studies immediately on receipt of request from the applicant under Clause (v) and intimate results of the studies within 90 days of receipt of request from the applicant;