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[Cites 0, Cited by 0] [Section 66A(6)] [Section 66A] [Entire Act]

State of Chattisgarh - Subsection

Section 66A(6)(iv) in The Chhattisgarh Co-operative Societies Rules, 1962

(iv)An order made under this sub-rule shall be final, and shall not be liable to be questioned in any suit or other legal proceedings.